Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 389 in Orissa Municipal Rules, 1953 389. The travelling allowance payable to Councillors including Chairman and Vice-Chairman shall be governed by the provisions of the Orissa Travelling Allowance Rules as amended from time to time. [* * *] [Deleted vide S.R.O. No. 767/19.7.1980.].
