Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(h) in Kerala Stamp Act, 1959 (h)"impressed stamp" includes-(i)labels affixed and impressed by the proper officer; and(ii)stamps embossed or engraved on stamped paper;
