Securities And Exchange Board Of India - Subsection
Section 19E(2) in Securities and Exchange Board of India (Alternative Investment Funds) Regulations, 2012
(2)[ ***] [Omitted by the SEBI (Alternative Investment Funds)(Amendment) Regulations, 2018, w.e.f. 01-06-2018. Prior to the omission, it read as '(2) Such scheme memorandum shall contain all material information about the investments proposed under such scheme.']
