Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Himachal Pradesh - Subsection Section 15(i) in Himachal Pradesh State Legal Services Authority Regulations, 1996 (i)[ HIV positive persons or AIDS patients] [Added by Notification No. 9-LSA/Regulation/96, dated 29.3.2017]
