Calcutta High Court (Appellete Side)
Muscular Dystrophy Patient Welfare ... vs Ministry Of Health And Family on 20 March, 2023
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
45 to 46 ss/ jks 20.03.2023 WPA(P) 20 of 2020 Muscular Dystrophy Patient Welfare Society & Anr.
Vs. Ministry of Health and Family, Government of India & Ors.
With WPA(P) 9 of 2023 Parivaar Bengal & Anr.
Vs. State of West Bengal & Ors.
Ms. Nandini Mitra ... ... for the petitioners Mr. Dhiraj Trivedi, DSG Mr. Arijit Majumdar ... ... for the Union of India Mr. S. N. Mookherjee, AG Mr. Md. T.M. Siddiqui Mr. Nilotpal Chatterjee ... ... for the State Learned counsel for the petitioners has supplied a list of patients in West Bengal who are suffering from Muscular Dystrophy for the appropriate action at the end of the State authorities.
Learned Advocate General as also learned Deputy Solicitor General has submitted that the affidavits will be filed within three weeks.
Let copies thereof be supplied to learned counsel for the petitioners in advance.
List on 17th April, 2023.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)