Delhi High Court - Orders
Servotech Electricals Private Limited vs Logix Infrastructure Private Limited on 23 January, 2026
$~63
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (T) (COMM.) 30/2025
SERVOTECH ELECTRICALS PRIVATE LIMITED
.....Petitioner
Through: Mr. Rakesh Kumar, Mr. Ankit
Kumar & Mr. Aman Kumar,
Advs.
versus
LOGIX INFRASTRUCTURE PRIVATE LIMITED
.....Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 23.01.2026
1. Respondent remains unrepresented.
2. Learned counsel appearing for the Petitioner seeks and is granted a period of two weeks to file fresh addresses, whereafter service be attempted upon the Respondent.
3. Accordingly, list on 21.04.2026.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 23, 2026/ v/her This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 27/01/2026 at 20:37:32