Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(x) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(x)"Category A seats" means, 80% of the sanctioned intake of the seats in all the Private Un-aided Elementary Teacher Education Institutions to be filled by the Convener DEECET or DEECET AC as the case may be from the DEECET rank holders in the order of merit as per the eligibility conditions mentioned in Rule 4 of these rules.