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[Cites 0, Cited by 0] [Section 86C] [Entire Act]

State of Uttar Pradesh - Subsection

Section 86C(4) in U.P. Zamindari Abolition and Land Reforms Rules, 1952

(4)All advices in R.G. Form 11 shall be entered in a register in R.G. Form 13, as and when issued.