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State of Odisha - Section

Section 102 in The Orissa Port Trust Act, 1962

102. Exhibition of bye-laws and scales of rates and charges.

- The Board shall cause the said bye-laws and the scales of rates leviable by the Board together with a statement of the conditions under which it is prepared to render services or to provide for services to be rendered to be hung up at the several wharves, docks and piers and other convenient places on the premises of the Board.