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[Cites 0, Cited by 0] [Section 61A] [Entire Act]

State of Maharashtra - Subsection

Section 61A(1) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(1)Any Polling Agent may challenge the identity of a person claiming to be a particular voter by depositing a sum of rupees two in cash with the Presiding Officer for each such challenge.