Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(4)(c) in Chhattisgarh Public Distribution System (Control) Order, 2004

(c)Other consumer cooperative societies shall be registered under Chhattisgarh Cooperative Societies Act, 1960. The authorised officer of Cooperative department shall do audit of accounts of Fair Price Shop run by other consumer cooperative societies.