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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3)(c) in The Haryana and Punjab Agricultural Universities Act, 1970

(c)Where there is a Board of Studies for more than one college in a branch of learning, the Deans shall act as Chairmen of the Board of Studies by rotation according to seniority for a period of one year each.