Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 48(2)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(2)(xxiii) in The Coffee Act, 1942

(xxiii)the form of, manner of application for, fees payable for, procedure in granting and conditions governing, the licenses and permits to be issued by the Board;