Bombay High Court
Mrs. Shantabai Wd/O Rajaram Meshram vs Municipal Council,Kamptee & Anor on 5 February, 2019
Author: Manish Pitale
Bench: Manish Pitale
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4901 OF 2008
Asaram S/o Vithoba Nardalewar, Nagpur ....Petitioner
V/S
Municipal Council, Kamptee, By C.e.o. Nagpur ....Respondent
& Anr WITH WRIT PETITION NO. 190 OF 2009 Ramesh S/o Urkuda Patil, Nagpur ....Petitioner V/S Municipal Council, Kamptee Thr. C.e.o. Nagpur ....Respondent & Anr WITH WRIT PETITION NO. 193 OF 2009 Darshan S/o Ramchandra Gondane ....Petitioner V/S Municipal Council,kamptee Thr Its Chief Officer ....Respondent WITH WRIT PETITION NO. 198 OF 2009 Hyder Ali S/o Jaffar Ali Thr Lrs. & Anor. ....Petitioner V/S Municipal Council, Kamptee Thr Its Ceo & ....Respondent Anor.
WITH Page 1/3 ::: Uploaded on - 05/02/2019 ::: Downloaded on - 06/02/2019 03:00:11 ::: WRIT PETITION NO. 485 OF 2009 Rajendra S/o Chandrabhan Shamkuwar, Nagpur ....Petitioner V/S Municipal Council, Kaptee Thr. C.e.o. Nagpur & ....Respondent Anr WITH WRIT PETITION NO. 486 OF 2009 Mrs. Shantabai Wd/o Rajaram Meshram ....Petitioner V/S Municipal Council,kamptee & Anor. ....Respondent WITH WRIT PETITION NO. 487 OF 2009 Mrs. Chandrakala W/o Mulchand Godbole ....Petitioner V/S Municipal Council, Kamptee, By Its Ceo & ....Respondent Anor.
WITH WRIT PETITION NO. 488 OF 2009 Mr. Umakant S/o Sharavan Patil ....Petitioner V/S Municipal Council, Kamptee, Thr Its Ceo & ....Respondent Anor.
WITH WRIT PETITION NO. 489 OF 2009 Mrs. Kamlabai W/o Baburao Deshmukh ....Petitioner V/S Page 2/3 ::: Uploaded on - 05/02/2019 ::: Downloaded on - 06/02/2019 03:00:11 ::: Municipal Council, Kamptee & Anor. ....Respondent WITH WRIT PETITION NO. 610 OF 2009 Bajirao S/o Gadi Manvatkar Thr Lrs. Sangamitra ....Petitioner Bajirao Manvatkar & 3 Ors.
V/S Municipal Council, Kamptee, By Its Ceo & ....Respondent Anor.
WITH WRIT PETITION NO. 4902 OF 2008 Sanjay S/o Ramchandra Chavan ....Petitioner V/S Municipal Council, Kamptee, By Its Ceo & ....Respondent Anor.
M P Jaiswal, Rucha A. Pande For/r-1 Lalit B. Patel For Petitioner For Petitioner R-1 Is Served, G.p./r-2 Shantanu S. Ghate Arun Panjabrao Girhe For Respondent CORAM : MANISH PITALE, J DATE : 5th February, 2019 P.C. :
By consent.s.o.to 26.2.19 with connected matters.
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