Section 29 in Punjab Urban Planning and Development Authority (Building) Rules, 1996
29. Fire Protection
. - (1) All requirements of fire protection through classification of buildings based on occupancy, type of construction and other requirement shall be in accordance with IS-642-1960 Code of Practice for Safety of Buildings (General); material and details of construction, and other relevant B.I.S. Code or the National Building Code with latest amendments.(2)For buildings having more than four storeys in height non-combustible material shall be used for construction.
