Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 101C in U.P. Zamindari Abolition and Land Reforms Rules, 1952

101C.

The jurisdiction of the Mines Tribunal shall extend to such areas of the State of Uttar Pradesh to which the U.P. Zamindari Abolition and Land Reforms Act, 1950 (U.P. Act No. I of 1951) applies