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[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Bihar - Subsection

Section 164(a) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(a)every working chamber at an excavation or tunnelling work where compressed air is used, the supply of such air is maintained not less than zero point three cubic meters per minute per person working therein;