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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(1)(ii) in Tamil Nadu District Municipalities Act, 1920

(ii)prohibit the doing of any act which is about to be done or is being done, in pursuance or under colour of this Act, if, in their opinion;