Section 2(25) in Uttarakhand Self Reliant Co-Operatives Act, 2003
(25)"officer of the co-operative" means the president, vice president, chairmen, vice chairmen, secretary, chief executive, member of committee of management, treasurer, liquidator, or any other persons employed by a cooperative whether with or without remuneration to carry on the business of the co-operative or to supervise its affairs;
