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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

State of Rajasthan - Subsection

Section 58(3)(c) in Rajasthan Factories Rules, 1951

(c)shall be properly maintained in a safe condition provided that the pressure vessel or plant in respect of the design and construction of which there is an Indian standard or a standard of the country of manufacture or any other law or regulation in force, shall be designed and constructed in accordance with said standard, law or regulation, as the case may be, and a certificate thereof shall be obtained from the manufacturer or from the competent person which shall be kept and produced on demand by an Inspector.