Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 550 in Rules under the United Provinces Excise Act, 1910

550. Verification of trees by district staff.

- Members of the district staff should, as opportunity offers, call for the copy of the application returned to the vendor under paragraph 528 and ascertain whether tapping has been confined to the trees shown therein.