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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Rajasthan - Subsection

Section 17(i) in The University of Rajputana (Second Amendment) Act, 1950

(i)subject to the statutes, to inspect and to affiliate, recognise or approve colleges, schools and hostels or institutions, and to withdraw affiliation, recognition or approval from them;