Section 41(1)(b) in Bills of Exchange Act 1882

[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

British India - Subsection

Section 41(1)(b) in Bills of Exchange Act 1882

(b)Where a bill is addressed to two or more drawees, who are not partners, presentment must be made to them all, unless one has authority to accept for all, then presentment may be made to him only:

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British India - Subsection

Section 41(1)(b) in Bills of Exchange Act 1882