Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(c) in Haryana Apartment Ownership Rules, 1987. (c)Restricted common facilities for D.U.'s on same floor of individual all the block above in accordance with Haryana Apartment Ownership Act, 1983.
