Rajasthan High Court - Jaipur
Axis Trustee Services Ltd vs State Of Rajasthan on 17 November, 2021
Author: Inderjeet Singh
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 9074/2021
Axis Trustee Services Ltd., (A Wholly Own Subsidiary Of Axis
Bank), Having Its Registered Office At Axis House, Bombay
Dyeing Mills Compound, Panurang Budhkar Marg, Worli, Mumbai-
400 025 And Corporate Office At The Ruby, 2Nd Floor, Sw, 29,
Senapati Bapat Marg, Dadar West, Mumbai- 400 028 Through Its
Authorized Representative Mr. Subhash Kumar Jha, Deputy
General Manager.
----Petitioner
Versus
1. State Of Rajasthan, Through Principal Secretary, Urban
Development And Housing Department, Government Of
Rajasthan, Secretariat, Jaipur.
2. Jaipur Development Authority, Ram Kishore Vyas Bhawan,
Jln Marg, Jaipur Through Its Commissioner.
3. Jaipur Development Authority, Ram Kishore Vyas Bhawan,
Jln Marg, Jaipur Through Its Secretary.
4. Jaipur Development Authority, Ram Kishore Vyas Bhawan,
Jln Marg, Jaipur Through Its Dy. Commissioner, Zone-10,
Jaipur.
5. M/s Neesa Leisure Ltd., Having Its Registered Office At X-
22, 23 And 24, Sector 25, Gandhinagar And Having Its
Office At Sp-36-B, Riico Industrial Area, Kukas, Jaipur
Represented Through Resolution Professional Mr. Amit
Jain.
----Respondents
For Petitioner(s) : Mr. Gopi Chand Gard.
For Respondent(s) :
HON'BLE MR. JUSTICE INDERJEET SINGH Order 17/11/2021 Counsel for the petitioner submits that the appeal is pending before the Jaipur Development Authority Appellate Tribunal, Jaipur (Downloaded on 22/11/2021 at 09:29:50 PM) (2 of 2) [CW-9074/2021] since 2018 and he further prayed that the tribunal be directed to decide the appeal within a period of six months.
Considering the facts and circumstances of the present case and also considering the limited prayer made by the counsel for the petitioner, the writ petition stands disposed of with a direction to the Jaipur Development Authority Appellate Tribunal, Jaipur to decide the appeal within a period of six months.
(INDERJEET SINGH),J MG/147 (Downloaded on 22/11/2021 at 09:29:51 PM) Powered by TCPDF (www.tcpdf.org)