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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Madhya Pradesh - Subsection

Section 30(1) in The M.P. Gram Panchayat (Sanitation, Conservancy and Prevention and Abatement of Nuisance) Rules, 1999

(1)If it appears at any time to the Gram Panchayat that keeping of pigs within its limits is nuisance or full of annoyance, it may, by public notice, direct that no person shall keep any pig without its written permission or otherwise which is not in accordance with the terms of such permission.