Telangana High Court
Andhra Pradesh Granite Midwest Private ... vs The Government Of Andhra Pradesh, on 10 June, 2024
Author: Chief Justice
Bench: Chief Justice
IN THE HIGH COURT OF JUDICATURE OF ANDHRA PRADESH
AT HYDERABAD
THURSDAY , THE TWENTY FOURTH DAY OF OCTOBER
TWO THOUSAND AND THIRTEEN
:PRESENT:
HON'BLE SRI KALYAN JYOTI SENGUPTA, THE CHIEF JUSTICE
AND
HON'BLE SRI JUSTICE SANJAY KUMAR
WA .Nos.754, 491, 492, 493, 695 and 697 of 2013
WA .No.754 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 3396 of 2012 on the file of the High court)
Between:
Andhra Pradesh Granite (Midwest) Private Limited, 8-2-684/3/25 & 26,
Road No.12, Banjara Hills
..... Appellant
AND
1 The Government of Andhra Pradesh, rep. by its Secretary, Department
of
Industries & Commerce, Secretariat, Hyderabad.
2 The Vice Chairman and Managing Director, A.P. Mineral Development
Corporation Limited, Admn. Building Premises, Rear Block, 3rd Floor,
HMWSSB Premises, Khairatabad, Hyderabad.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of SRI T. SREEDHAR,
Advocate for the Petitioner, GP for Industries and Commerce for
Respondent No.1 and of Sri V. Subrahmanyam, Standing Counsel for
Respondent No.2.
WA .No.491 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 5147 of 2012 on the file of the High court)
Between:
Andhra Pradesh Mineral Development Corporation Ltd., Admn. building
premises: rear block, 3rd floor, HMWSSB premises, Khairatabad,
Hyderabad,
Rep. by its Vice Chairman and Managing Director.
..... Appellant
AND
1 Alliance Andhra Pradesh Black Galaxy Granites Private Limited,
Gimpex
House, 282 (Old No. 181), Lingichetty Street, Chennai 600001,
8-2-684/3/25&26, Road No. 12, Banjara Hills Hyderabad.
2 Govt. of A.P., Rep. by its Secretary, Department of Industries &
Commerce,
Secretariat, Hyderabad.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of Sri V.
Subrahmanyam, Standing Counsel for the Petitioner, Sri T. SREEDHAR,
Advocate for Respondent No.1 and of GP for Industries and Commerce
Respondent No.2.
WA .No.492 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 3396 of 2012 on the file of the High court)
Andhra Pradesh Mineral Development Corporation Ltd., Admn. building
premises: rear block, 3rd floor, HMWSSB premises, Khairatabad,
Hyderabad,
Rep. by its Vice Chairman and Managing Director.
..... Appellant
AND
1. Andhra Pradesh Granite (Midwest) Private Limited, 8-2-684/3/25 & 26,
Road
No.12, Banjara Hills.
2. Govt. of A.P., Rep. by its Secretary, Department of Industries &
Commerce,
Secretariat, Hyderabad.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of Sri V.
Subrahmanyam, Standing Counsel for the Petitioner, Sri T. SREEDHAR,
Advocate for Respondent No.1 and of GP for Industries and Commerce
Respondent No.2. .
WA .No.493 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 39316 of 2012 on the file of the High court)
Andhra Pradesh Mineral Development Corporation Ltd., Admn. building
premises: rear block, 3rd floor, HMWSSB premises, Khairatabad,
Hyderabad,
Rep. by its Vice Chairman and Managing Director.
..... Appellant
AND
1. M/s. Pallava Red Granite Private Limited, 19 (10), Sri Ram Nagar, North
Street, Alwarpet, Chennai.
2. Govt. of A.P., Rep. by its Secretary, Department of Industries &
Commerce,
Secretariat, Hyderabad.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of Sri V.
Subrahmanyam, Standing Counsel for the Petitioner, Sri T. SREEDHAR,
Advocate for Respondent No.1 and of GP for Industries and Commerce
Respondent No.2. .
WA .No.695 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 39316 of 2012 on the file of the High court)
M/s. Pallava Red Granite Private Limited, 19 (10), Sri Ram Nagar, North
Street, Alwarpet, Chennai.
..... Appellant
AND
1. Govt. of A.P., Rep. by its Secretary, Department of Industries &
Commerce,
Secretariat, Hyderabad.
2. Andhra Pradesh Mineral Development Corporation Ltd., Admn.
building
premises: rear block, 3rd floor, HMWSSB premises, Khairatabad,
Hyderabad,
Rep. by its Vice Chairman and Managing Director.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of Sri T. SREEDHAR,,
Advocate for the Petitioner, GP for Industries and Commerce Respondent
No.1 and of Sri V. Subrahmanyam, Standing Counsel for Respondent No.2
WA .No.697 of 2013
( Writ Appeal under Clause 15 of Letters Patent against the order dated
21-12-2012 made in WP No. 39316 of 2012 on the file of the High court)
Between
Alliance Andhra Pradesh Black Galaxy Granites Private Limited,
Gimpex
House, 282 (Old No. 181), Lingichetty Street, Chennai 600001,
8-
2-684/3/25&26, Road No. 12, Banjara Hills Hyderabad.
...Appellant
AND
1. Govt. of A.P., Rep. by its Secretary, Department of Industries &
Commerce,
Secretariat, Hyderabad.
2. Andhra Pradesh Mineral Development Corporation Ltd., Admn.
building
premises: rear block, 3rd floor, HMWSSB premises, Khairatabad,
Hyderabad,
Rep. by its Vice Chairman and Managing Director.
.....Respondents
The Appeal coming on for hearing, upon perusing the
Memorandum of Grounds filed and order of the High Court dated 30-04-
2013 made herein and upon hearing the arguments of Sri T. SREEDHAR,,
Advocate for the Petitioner, GP for Industries and Commerce Respondent
No.1 and of Sri V. Subrahmanyam, Standing Counsel for Respondent No.2
The Court made the following: ORDER:
As connected W.A. Nos.754, 491, 492, 493, 695 and 697 of
2013 were already admitted for hearing, WA No.754 of 2013 is also
admitted.
Let all these appeals come up for hearing three weeks hence.
The interim orders granted earlier shall continue
ASSISTANT REGISTRAR
//TRUE COPY//
For ASSISTANT REGISTRAR
To
1. One CC to Sri T. SREEDHAR, Advocate (OPUC)
2. One CC to Sri V. Subrahmanyam, Advocate (OPUC)
3. Two CC to GP for Industries & Commerce, High Court of A.P.,
Hyderabad
(OUT)
4. One spare copy.
Tvr
HIGH COURT
HCJ & SKJ
ORDER
DATED: 24-10-2013 WA .Nos.754, 491, 492, 493, 695 and 697 of 2013 INTERIM ORDER CONTINUE DRAFTED: TVR DATED: 26-10-2013 HIGH COURT HCJ & SKJ ORDER DATED: 24-10-2013 WA .Nos.754, 491, 492, 493, 695 and 697 of 2013 INTERIM ORDER CONTINUE