Himachal Pradesh High Court
Rattani Thakur vs . Ram Kumar Sharma on 8 April, 2026
Rattani Thakur vs. Ram Kumar Sharma Cr.Appeal No. 4206 of 2013 .
08.04.2026. Present: Mr. I.S.Chandel, Advocate, for the appellant.
Ms. Mamta Bhatwan, Advocate vice Mr. B.N.Sharma, Advocate, for the respondent.
Today memo of appearance on behalf of of appellant has been filed. Learned counsel for the appellant prays for and is granted two weeks' time to file rt power of attorney on behalf of appellant. List thereafter.
(Rakesh Kainthla) Judge 8th April, 2026 (ravinder) ::: Downloaded on - 09/04/2026 20:33:31 :::CIS