187. Information to be given while submitting the case.
- While submitting a case under the preceding rule, a nominal roll of the lunatic prisoner who has recovered along with the following information shall be forwarded with a covering letter to the Inspector General, namely:-(1)the date of committal to Mental Hospital;(2)the Mental Hospital from which received;(3)the number and date of Government orders sanctioning removal to the prison;(4)the date of arrival in the prison;(5)the opinion of the Medical Officer on prisoner's condition;(6)the conduct of prisoner in prison; and(7)the work on which he was employed in prison.
