Delhi High Court - Orders
Sanjay Yamdagni vs Madhubala Yamdagni & Others on 15 December, 2025
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 156/2014
SANJAY YAMDAGNI .....Petitioner
Through: Ms. Smriti Sinha, Adv.
Petitioner in person.
versus
MADHUBALA YAMDAGNI
& OTHERS .....Respondents
Through: Mr. Ishu Arora, Ms. Parul
Ghosh, Ms. Manisha and
Mr. Puneet Shukla, Advs.
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 15.12.2025
1. It is already 04:35 PM.
2. The matter could not be taken up due to paucity of time.
3. List on 19.02.2026.
BY ORDER (COURT MASTER) DECEMBER 15, 2025 'KDK' This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/12/2025 at 20:39:53