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Delhi High Court - Orders

Tata Play Ltd vs Union Of India Through Its Secretary & ... on 17 October, 2022

Author: Manmohan

Bench: Manmohan, Dinesh Kumar Sharma

                              $~5
                              *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +     W.P.(C) 14422/2022 & C.M.Nos.44020-44021/2022
                                    TATA PLAY LTD.                                      ..... Petitioner
                                                 Through:          Mr.Arvind P. Datar and Mr.Parag P.
                                                                   Tripathi, Sr.Advocates with
                                                                   Ms.Anuradha Dutt, Ms.Rohan Shah,
                                                                   Mr.Tushar Jarwal, Mr.Rahul Sateeja,
                                                                   Ms.Vrinda Bagaria, Mr.Anurag Soan
                                                                   and Ms.Arushi Mishra, Advocates.
                                                        versus
                                    UNION OF INDIA THROUGH ITS SECRETARY & ORS.
                                                                                      ..... Respondents
                                                        Through:   Mr.Zoheb Hossain with Mr.Vivek
                                                                   Gurnani and Ms.Niharika Kuchhal,
                                                                   Advocates for NAA and DGAP.
                              CORAM:
                              HON'BLE MR. JUSTICE MANMOHAN
                              HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                   ORDER

% 17.10.2022 Mr.Zoheb Hossain, learned counsel for the respondent prays for some time to obtain instructions.

Both the parties are directed to file short written synopsis not exceeding three pages each within two weeks.

List on 09th November, 2022.

MANMOHAN, J DINESH KUMAR SHARMA, J OCTOBER 17, 2022/KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:18.10.2022 18:52:18