Delhi High Court - Orders
Tata Play Ltd vs Union Of India Through Its Secretary & ... on 17 October, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 14422/2022 & C.M.Nos.44020-44021/2022
TATA PLAY LTD. ..... Petitioner
Through: Mr.Arvind P. Datar and Mr.Parag P.
Tripathi, Sr.Advocates with
Ms.Anuradha Dutt, Ms.Rohan Shah,
Mr.Tushar Jarwal, Mr.Rahul Sateeja,
Ms.Vrinda Bagaria, Mr.Anurag Soan
and Ms.Arushi Mishra, Advocates.
versus
UNION OF INDIA THROUGH ITS SECRETARY & ORS.
..... Respondents
Through: Mr.Zoheb Hossain with Mr.Vivek
Gurnani and Ms.Niharika Kuchhal,
Advocates for NAA and DGAP.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 17.10.2022 Mr.Zoheb Hossain, learned counsel for the respondent prays for some time to obtain instructions.
Both the parties are directed to file short written synopsis not exceeding three pages each within two weeks.
List on 09th November, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J OCTOBER 17, 2022/KA Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:18.10.2022 18:52:18