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State of Punjab - Section

Section 610 in Punjab Jail Manual, 1996

610. Hours for commencing and stopping work.

- Except in the case of prisoners working in the factory prisoners shall commence work as soon as the morning parades and the distribution into gangs are completed that is usually about an hour after the opening of the ward; and in the afternoon work shall be stopped about an hour before sunset according to the season. The period of rest prescribed is to be in addition to the one hour allowed daily to all prisoners throughout the year for mid-day parades and rest.