Himachal Pradesh High Court
Phangan Ram vs . Jai Chand & Ors. on 16 October, 2023
Phangan Ram Vs. Jai Chand & ors.
RSA No. 493 of 2019 .
16.10.2023 Present: Mr. Sanjay Dutt Vasudeva, Advocate, for the appellant.
Ms. Manisha Thamta, Advocate, vice Mr. Prashant Chaudhary, Advocate, for the respondents.
of CMP No. 15599 of 2022 rt Learned counsel for the appellant after arguing for some time, seeks permission to withdraw the present application. Permission granted. Therefore, the present application is dismissed as withdrawn.
RSA No. 493 of 2019 It has been stated that the matter has been compromised between the parties. Let the parties be produced before this Court on 9th November, 2023, to verify the correctness of the compromise.
t Rakesh Kainthla) Judge October 16, 2023 (ravinder) ::: Downloaded on - 16/10/2023 20:38:54 :::CIS