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Gauhati High Court

M/S Assam Company India Ltd vs Jagdish Bagh on 3 October, 2024

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                           Page No.# 1/2

GAHC010125832021




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/4129/2021

            M/S ASSAM COMPANY INDIA LTD.
            HAVING ITS REGISTERED OFFICE AT GREENWOOD TEA ESTATE,
            DIBRUGARH, ASSAM-786001 DULY REPRESENTED BY SH. DIBAKAR RAY,
            AGED ABOUT 38 YEARS AUTHORISED REPRESENTATIVE



            VERSUS

            JAGDISH BAGH
            S/O LT. DHANIRAM BAGH, R/O MAIJAN TEA ESTATE RAJGARH, P.S.-
            DIBRUGARH, DIST- DIBRUGARH, ASSAM



Advocate for the Petitioner   : MR. A SARMA, L SANGTAM,MR H KALITA,MR B
CHOUDHURY

Advocate for the Respondent : MS. M BARMAN,




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                          ORDER

03.10.2024 Mr. K. Kalita, learned counsel appears on behalf of Mr. A. Sarma, learned counsel for the petitioner, while Mr. M. Islam, learned counsel appears on behalf of Ms. M. Barman, learned counsel for the respondents.

Page No.# 2/2 Registry to send reminder for the LCR from the learned Labour Court, Dibrugarh in connection with Misc Case No.01/2018 arising out of Reference Case No.4/2016.

List the matter after 4(four) weeks.

JUDGE Comparing Assistant