Gauhati High Court
M/S Assam Company India Ltd vs Jagdish Bagh on 3 October, 2024
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/2
GAHC010125832021
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4129/2021
M/S ASSAM COMPANY INDIA LTD.
HAVING ITS REGISTERED OFFICE AT GREENWOOD TEA ESTATE,
DIBRUGARH, ASSAM-786001 DULY REPRESENTED BY SH. DIBAKAR RAY,
AGED ABOUT 38 YEARS AUTHORISED REPRESENTATIVE
VERSUS
JAGDISH BAGH
S/O LT. DHANIRAM BAGH, R/O MAIJAN TEA ESTATE RAJGARH, P.S.-
DIBRUGARH, DIST- DIBRUGARH, ASSAM
Advocate for the Petitioner : MR. A SARMA, L SANGTAM,MR H KALITA,MR B
CHOUDHURY
Advocate for the Respondent : MS. M BARMAN,
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
03.10.2024 Mr. K. Kalita, learned counsel appears on behalf of Mr. A. Sarma, learned counsel for the petitioner, while Mr. M. Islam, learned counsel appears on behalf of Ms. M. Barman, learned counsel for the respondents.
Page No.# 2/2 Registry to send reminder for the LCR from the learned Labour Court, Dibrugarh in connection with Misc Case No.01/2018 arising out of Reference Case No.4/2016.
List the matter after 4(four) weeks.
JUDGE Comparing Assistant