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State of Madhya Pradesh - Section

Section 31 in The M.P. Makhanlal Chaturvedi Rashtriya Patrakarita Vishwavidyalaya Sansthan Adhiniyam, 1990

31. Procedure of the meetings of the Managing Committee.

(1)The meeting of the Managing Committee shall be called by the Director General but it shall meet at least once in three months.
(2)The term of office of member of the Managing Committee shall be similar to his/her term in the General Council.
(3)All decisions of the Managing Committee shall be taken by a majority of the members present.
(4)In the absence of the president, a meeting of the Managing Committee shall be presided over by a member of the Committee elected by it.
(5)The Director General shall give a seven days notice for convening the meeting of the Committee.