Madhya Pradesh High Court
B.R. Control And Engineering Pvt. Ltd. ... vs Bajaj Allianz General Insurance ... on 30 September, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 21860 of 2022 (B.R. CONTROL AND ENGINEERING PVT. LTD. THROUGH ITS DIRECTOR K.P. SINGH Vs BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LIMITED AND OTHERS) Dated : 30-09-2022 None for the petitioner.
Adjourned.
(ROHIT ARYA) (MILIND RAMESH PHADKE)
JUDGE JUDGE
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DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, SHAS st=Madhya Pradesh, 2.5.4.20=36b486bb0d381b950e435ec 09e066bc6b58cb947c1474b7dc349a1 cf27eaa2ce, pseudonym=C09AF52B2B8D28DBCFF 3D4A07CC4C71E915C48FC, HANK serialNumber=E60A9BBFC39E0EE500E AADE1E0B3B8565CB3A7DC9F5CD048 197DF0FF3149AE58, cn=NEETU SHASHANK Date: 2022.09.30 18:24:39 +05'30'