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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Goa - Subsection

Section 39(2)(ii) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964

(ii)where the water course consists of pipes, the pipes shall be laid at a depth not less than one foot and a half from the surface of the land;