Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 14 in The Punjabi University Act, 1961 14. Powers and duties of the authorities of the University. - Subject to the provisions of this Act, the constitution, powers and duties of the authorities of the University shall be provided for by the Statutes.
