Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

British India - Subsection

Section 10(3) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(3)Every claimant, who fails to file the proof of his claim within the time specified by the commissioner, shall be excluded from the disbursements made by the commissioner.