Jammu & Kashmir High Court - Srinagar Bench
Abdul Aziz Bhat vs State Of J And K And Ors. Public ... on 13 March, 2020
Author: Dhiraj Singh Thakur
Bench: Dhiraj Singh Thakur
Serial No.198
Supplementary Cause
List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
**********
CM No.(1703/2020) IN
WP(C) 3166/2019
CM No.(6327/2019)
ABDUL AZIZ BHAT
............. Petitioner(s)
Through: - Mr. M.Y. Bhat, Advocate
v/s
STATE OF J AND K AND ORS. PUBLIC WORKS(P.W.D.)(State Government)
.......... Respondent(s)
Through: -
CORAM:
Hon'ble Mr. Justice Dhiraj Singh Thakur, Judge.
ORDER
13.03.2020 This application has been filed by the applicant/petitioner seeking preponement of date of hearing of the main case.
For the reasons stated in the application, same is allowed and the date fixed in the writ petition bearing WP (C) No.3166/2019 is preponed. Let the same be listed on 20th March, 2020.
CM No.1703/2020, disposed of.
(Dhiraj Singh Thakur) Judge Srinagar:
13.03.2020.
"Shameem H."SHAMEEM HAMID MIR 2020.03.19 13:04 I attest to the accuracy and integrity of this document