Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(b) in The Bar Council Of India Advocates Welfare Scheme, 1998

(b)If the member retires after completion of 40 years of membership, he shall be entitled to full maturity value shown in Table I depending on his completed number of membership on the date of his retirement,