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Gujarat High Court

Sc/St Shipbreakers Association vs State Of Gujarat on 20 November, 2019

Author: Vikram Nath

Bench: Vikram Nath, A.J. Shastri

         C/SCA/19532/2019                                          ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

         R/SPECIAL CIVIL APPLICATION NO. 19532 of 2019
==========================================================
              SC/ST SHIPBREAKERS ASSOCIATION
                            Versus
                      STATE OF GUJARAT
==========================================================
Appearance:
MR BHARAT T RAO(697) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
==========================================================

 CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
        and
        HONOURABLE MR.JUSTICE A.J. SHASTRI

                              Date : 20/11/2019

                        ORAL ORDER

(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Learned counsel for the petitioner prays for and is granted two weeks time to move appropriate application in the light of the order dated 25.10.2019.

Put up on 12.12.2019.

(VIKRAM NATH, CJ) (A.J. SHASTRI, J) P. SUBRAHMANYAM Page 1 of 1 Downloaded on : Fri Nov 22 02:16:24 IST 2019