Gujarat High Court
Sc/St Shipbreakers Association vs State Of Gujarat on 20 November, 2019
Author: Vikram Nath
Bench: Vikram Nath, A.J. Shastri
C/SCA/19532/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19532 of 2019
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SC/ST SHIPBREAKERS ASSOCIATION
Versus
STATE OF GUJARAT
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Appearance:
MR BHARAT T RAO(697) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 20/11/2019
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) Learned counsel for the petitioner prays for and is granted two weeks time to move appropriate application in the light of the order dated 25.10.2019.
Put up on 12.12.2019.
(VIKRAM NATH, CJ) (A.J. SHASTRI, J) P. SUBRAHMANYAM Page 1 of 1 Downloaded on : Fri Nov 22 02:16:24 IST 2019