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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 14(1) in The Telecom Unsolicited Commercial Communications Regulations, 2007

(1)Every Access Provider, after the commencement of these regulations, at the time of providing Basic Telephone or Cellular Mobile Telephone connections or service to Telemarketers, shall obtain an undertaking in the Form annexed to these regulations.