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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(4) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(4)The manufacturer shall also provide free and suitable residential quarters and office accommodation including guarding room or rooms, as may be necessary in each case for the Officer-in-charge and the staff attached to him.