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[Cites 0, Cited by 14] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in The National Investigation Agency Act, 2008

(1)Notwithstanding anything in the Police Act, 1861 (5 of 1861), the Central Government may constitute a special agency to be called the National Investigation Agency for investigation and prosecution of offences under the Acts specified in the Schedule.