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State of Jammu-Kashmir - Section

Section 84A in The Jammu and Kashmir Panchayati Raj Rules, 1996

84A. [ Constitution of Panchayats Advisory Committee.] [Inserted vide SRO-262 dated 12-7-1999.]

- There shall be a Panchayat Advisory Committee for purpose of carrying out provisions of the Act which shall comprise the following namely :–
1. Financial Commissioner (Revenue) (Chairman person).
2. Dy. Commissioner of concerned district Members.
3. Registrar Co-operative Society Member.
4. Dy. Commissioner (Central) with Financial Commissioner(Revenue) Member Secretary.