Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

NCT Delhi - Subsection

Section 19(2)(e) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(e)Generally that the rules and orders applicable to prisoners are being duly carried out; and