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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(1)(iii) in The Maharashtra Agricultural Debtors Relief Act, 1947

(iii)on an appeal against a decision of the Court under sub-section (3) of section 8 or sub-section (2) of section 17 - Rs. 2;