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D.G. Rajanna vs Rohini on 19 December, 2024

     ITEM NO.32                         REGISTRAR COURT                      SECTION II-C

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

                                     BEFORE THE REGISTRAR MS. SUJATA SINGH

                                     Criminal Appeal         No(s).       5088/2024

     D.G. RAJANNA                                                                     Appellant(s)

                                                            VERSUS

     ROHINI & ORS.                                                                    Respondent(s)


     Date : 19-12-2024 This appeal was called on for hearing today.


     For Appellant(s)
                                         Mr. Preetam Shah, Adv.
                                         Mr. Dhananjay Kumar, Adv.
                                         Mr. K. Krishna Kumar, AOR


     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Service is complete on respondent nos. 1 to 3 but none has entered appearance.

As per office report, ld. Counsel for the petitioner has not filed spare copy for issuance of notice of lodgment of petition of appeal to the High Court. Today more time is sought and it is submitted by the ld. Counsel for the petitioner that spare copy would be filed during the course of the day. Be filed. If filed, issue notice accordingly and list again on 06.02.2025. If spare copy is not filed as abovementioned, Registry to process the matter for listing before the Hon'ble Signature Not Verified Judge in Chambers for necessary directions.

SUJATA SINGH Registrar HJ