Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 440] [Entire Act] State of Odisha - Subsection Section 440(4) in Orissa Municipal Rules, 1953 (4)If the amount of subscription payable contains a fraction of a rupee, it shall be rounded to the nearest whole rupee [fifty paise counting as the next higher rupee] [Substituted vide S.R.O. No. 796/ 30.7.1980.].
